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State of Assam - Section

Section 39 in The Assam Board of Revenue Regulation I, 1963

39. Application for copies or information.

- Rules laid down in Section V, Assam Record Hand Book, 1925 (Reprinted 1958), as amended from time to time, shall be followed mutatis mutandis for granting of copies or information unless otherwise provide for in any Act or Rules framed thereunder.