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State of Mizoram - Section

Section 111 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

111. Supplementary statements of expenditure.

- If in respect of any financial year further expenditure from the District Fund becomes necessary over and above the expenditure therefor authorised that year, the Chief Executive Member shall cause to be laid before the District Council, a supplementary statement showing the estimated amount of that expenditure, and the provisions of the preceding rules shall have effect in relation to the District Council Budget and the expenditure mentioned therein.