Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020 (2)Jan-Aadhaar ID, identity information and photograph shall not be published,displayed or posted publicly, except for such purposes, as may be prescribed.
