Section 11 in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020
11. Restriction on sharing information.- (1) No identity information and photograph
of Jan-Aadhaar card holder collected under this Act and Jan-Aadhaar ID shall be shared withanyone, for any reason whatsoever, except in accordance with the provisions of this Act.(2)Jan-Aadhaar ID, identity information and photograph shall not be published,displayed or posted publicly, except for such purposes, as may be prescribed.(3)Jan-Aadhaar ID, identity information and photograph may be used by theGovernment for identifying beneficiaries for welfare schemes and disseminating informationin case of natural calamities/disasters in accordance with the provisions of this Act.
