Section 238(2) in The Navy (Pay And Allowances) Regulations, 1966

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Union of India - Subsection

Section 238(2) in The Navy (Pay And Allowances) Regulations, 1966

(2)Officers of the rank of Lieutenant Commander and above drawing substantive pay of not less than one thousand rupees may draw advances for the purchase of motor car with the sanction of the competent authority shown below:

Towhom Admissible	SanctioningAuthority
(i)Flag Officer Commanding Indian Fleet	Chiefof the Naval Staff.
(ii)All other officers appointed afloat	Administrativeauthority of the ship in which the officer is serving.

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Union of India - Subsection

Section 238(2) in The Navy (Pay And Allowances) Regulations, 1966