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[Cites 0, Cited by 0] [Section 59A] [Entire Act]

Union of India - Subsection

Section 59A(2) in Life Insurance Corporation of India (Staff) Regulations, 1960

(2)The Building Maintenance Staff who are not transferred employees shall be granted seven holidays in a calendar year.] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.]