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Union of India - Section

Section 59A in Life Insurance Corporation of India (Staff) Regulations, 1960

59A. [ Medical Assistance Scheme. [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.]

- Renumbered as 81A]Chapter - V [Holidays and Leave] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.][60A. Holidays. - (1) All employees of the Corporation, excluding the Building Maintenance Staff such as watchmen, liftmen, sweepers and cleaners who are not transferred employees shall be entitled to those holidays which are declared by the respective State Governments/Central Government as holidays under the Negotiable Instrument Act, 1881, but excluding such holidays as are expressly declared for the purpose of enabling banks to close their account.
(2)The Building Maintenance Staff who are not transferred employees shall be granted seven holidays in a calendar year.] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.]