Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(a) in Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016 (a)Parking space to be provided for motor vehicles, shall not be less than 20 square meter in open area, and in covered area 30 square meter.
