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State of Uttar Pradesh - Section

Section 8 in Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016

8. Amendment of Regulation 28.6.

- In the said regulations, in Regulation 28.6 for clause (iii) the following clause shall be substituted, namely -"(iii) Provisions of parking, loading and unloading spaces -
(a)Parking space to be provided for motor vehicles, shall not be less than 20 square meter in open area, and in covered area 30 square meter.
(b)Parking space for other vehicles shall be provided as per Table 5.".