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[Cites 0, Cited by 0] [Section 5(13)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(13)(ii) in The Tamil Nadu Electricity Supply Code, 2004

(ii)The energy consumption over and above the energy quota fixed shall be charged at the rates specified by the Commission from time to time in respect of such class of consumers upon whom the restriction and control measures apply.