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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(e) in Madhu Babu Pension Yojana Rules, 2008

(e)Proof of Age : The age of the applicant mentioned in the application is to be verified from dependable sources like :
(i)Electoral Roll of the Gram Panchayat/N.A.C./Municipality.
(ii)School Leaving Certificate.
(iii)Birth Registration Certificate.
(iv)If none of the above are available/dependable the age certificate from a Medical Officer not below the rank of an Assistant Surgeon of the nearest P.H.C./Hospital may be obtained.