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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(x) in Jammu and Kashmir Reservation Rules, 2005

(x)"Ex-servicemen" means a permanent Resident of the State who has served in Army, Navy or Air Force and has been honourably discharged and has not come to notice for any criminal or anti-national activity;