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State of Maharashtra - Section

Section 1 in The Irrigation laws (Amendment) Act, 1964

1. Short title and commencement.

(1)This Act may be called the Irrigation Laws (Amendment) Act, 1964.
(2)It shall come into force on such [date] [15th day of August, 1967 [vide G. N., I. & P. D., No. BIA. 1166/17463-I(5), dated 5th June, 1967].] as the State Government may, by notification in the Official Gazette appoint in this behalf.