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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2) in The Irrigation laws (Amendment) Act, 1964

(2)It shall come into force on such [date] [15th day of August, 1967 [vide G. N., I. & P. D., No. BIA. 1166/17463-I(5), dated 5th June, 1967].] as the State Government may, by notification in the Official Gazette appoint in this behalf.