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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(10)(a) in The Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976

(a)Number of dependent surviving members of the deceased acceptor..............