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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Para Medical Board Act, 2006

4. Composition of the Board.

- The Board shall consist of the following members, namely: -I. Ex-officio Members
(i)The Principal Secretary to Government in H.M.&F.W. Department shall be the ex-officio President of the Board;
(ii)The Principal Secretary to Government in Finance Department or an officer not below the rank of Deputy Secretary to Government nominated by the Principal Secretary shall be member;
(iii)Vice-Chancellor, Dr. N.T.R. University of Health Sciences, Vijayawada shall be the Vice-President of the Board;
(iv)The Director of Medical Education, Andhra Pradesh Hyderabad shall be the Member - Convener of the Board;
(v)The Director of Health, Andhra Pradesh Hyderabad.- Member;
(vi)Commissioner, Andhra Pradesh Vaidya Vidhana Parishad, Hyderabad - Member;
(vii)The Secretary to the Board shall be Member-Secretary of the Board.
II. Nominated MembersFive members to be nominated by the Government of whom,-
(i)three members nominated from among the Principals or Heads of Departments of the concerned Government Para medical Institutions, of whom one each representing Osmania University, Andhra University and S.V. University Areas;
(ii)one member nominated from the Management of the Private Para Medical Institutions;
(iii)one eminent Medical Educationist in Modern Medicine nominated.