Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(iii) in Andhra Pradesh Para Medical Board Act, 2006 (iii)Vice-Chancellor, Dr. N.T.R. University of Health Sciences, Vijayawada shall be the Vice-President of the Board;
