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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Central Silk Board Silkworm Seed Regulations, 2010

(2)The Committee may advise the States to programme, plan and monitor the production and supply of silkworm seed including the parent seeds and parent seed cocoons for production of commercial seed.