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Union of India - Section

Section 7 in The Central Silk Board Silkworm Seed Regulations, 2010

7. Programming and planning of silkworm seed production.

(1)The Committee based on the national requirement as a whole and interest of each State in particular shall plan the annual production of silkworm seed.
(2)The Committee may advise the States to programme, plan and monitor the production and supply of silkworm seed including the parent seeds and parent seed cocoons for production of commercial seed.
(3)The Committee shall advise the Central and State Governments on the annual programming and planning of silkworm seed production in the country.Chapter - 4 Quality standards of silkworm seed