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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Bharat - Subsection

Section 1(1) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952

(1)This Act may be called "The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, Samvat 2009."