Section 1 in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952
1. Short title and extent.-
(1)This Act may be called "The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, Samvat 2009."(2)It extends to the whole of Madhya Bharat.(3)It shall come into force immediately on its publication in the Gazette.
