Section 111(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(2)Subject to the proposal to confer an honorary degree being confirmed by the Chancellor under sub-section (4) of section 15, and the approval of the Executive Council under clause (xxv) of section 31, the University Executive presiding over the Convocation shall confer the honorary degree/title which shall bear the signature of the Vice-Chancellor.