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State of Maharashtra - Section

Section 111 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

111. Conferment of Degrees.

(1)Subject to the recommendation by the Executive Council under clause (xxiv) of section 31, and confirmation by the Chancellor the degrees, diplomas, certificates and other titles which shall bear the signature of the Vice-Chancellor shall be conferred at the Convocation by the University Executive presiding over the convocation or after convocation in absentia as the case may be.
(2)Subject to the proposal to confer an honorary degree being confirmed by the Chancellor under sub-section (4) of section 15, and the approval of the Executive Council under clause (xxv) of section 31, the University Executive presiding over the Convocation shall confer the honorary degree/title which shall bear the signature of the Vice-Chancellor.