Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(16)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(16)(a) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(a)Amount payable (+) by Discom for Drawal when V<97%;