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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Academy Of Scientific And Innovative Research Act, 2011

(1)The objects of the Academy shall be to -
(a)disseminate advanced knowledge in science and technology, by providing teaching and research facilities in such branches of learning as it may deem fit, particularly in emerging areas and such areas as may emerge in future;
(b)undertake inter-disciplinary studies and research;
(c)conduct courses in, and integrate into its courses, inter-disciplinary and multi-disciplinary areas covering natural sciences, life sciences, mathematical and computational sciences, medical sciences, engineering, applied art, humanities, social sciences, law relating to these areas and interfaces thereof;
(d)take appropriate measures for innovations in teaching and learning processes;
(e)create an ambience for learning and scholarship in advanced science and technology instead of exclusively focusing on marks or grades;
(f)educate and train manpower in scientific and technological fields;
(g)establish linkages with industries in India and outside India for the promotion of science and technology;
(h)collaborate, in appropriate areas in the field of science and technology, with reputed universities and institutions in India or outside India;
(i)promote research in science and technology having a bearing on social, economic, cultural, intellectual and academic welfare of the people.