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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(6) in West Bengal Electrical Licensing Rules, 2017

(6)The Board shall pay honorarium or remuneration to the examiners for oral and practical tests for the examination of Supervisor Certificate of Competency and Electrical Workman's Permit as per the rate as mentioned in Annexure V.