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State of Madhya Pradesh - Section
Section 489 in M.P. Civil Court Rules, 1961
489.
On the back of the last sheet of each copy shall be typed or otherwise endorsed the following table:-| Application Received on | Applicant told to appear on | Applicant appeared on | Application (with or without further or correctparticulars) sent to Record Room on | Application received from Record Room (withrecord or without record for further or correct particulars) on |
| 1 | 2 | 3 | 4 | 5 |
| Applicant given notice for further or correctparticulars on | Applicant given notice for further funds on | Notice in column 6 or 7 complied with on | Copy read on | Copy delivered or sent on | Court-fee realised |
| 6 | 7 | 8 | 9 | 10 | 11 |
| Copyist........... Comparer...........| Head copyistor Authorised official |