Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 445] [Entire Act] State of Jharkhand - Subsection Section 445(vi) in Bihar Education Code, 1961 (vi)Mobile libraries equipped with a mobile library van or vans and book in a public library attached to as elected library in or outsides the district headquarters and managed by a managing committee of the parent library.