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State of Jharkhand - Section

Section 445 in Bihar Education Code, 1961

445. Libraries other than school libraries.

- The following types of libraries in the State are under the administrative control of the Superintendent of Libraries subject to such instruction issued from time to time by the Director of Public Instruction :-
(i)State Central Library financed by the State Government and managed by Sinha Library Trust Board, located at State Headquarters.
(ii)District State Libraries managed by State Government located at District Headquarters.
(iii)District Central Libraries located at District Headquarters and substantially financed by Government.
(iv)Sub-divisional libraries managed by State Government.
(v)Aided libraries in rural and urban areas which receive grant-in-aid from Government in shape of books and cash.
(vi)Mobile libraries equipped with a mobile library van or vans and book in a public library attached to as elected library in or outsides the district headquarters and managed by a managing committee of the parent library.
(vii)Small circulating libraries which are opened under the Social Education Scheme in the rural and urban areas and are attached to educational institutions and libraries.
(viii)Children's library is a library primarily meant for children and may be partly or wholly financed by Government.