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[Cites 0, Cited by 0] [Section 233] [Entire Act]

State of West Bengal - Subsection

Section 233(1) in The West Bengal Motor Vehicles Rules, 1989

(1)The number of seats that may be kept reserved for female passengers in a Stage Carriage shall not exceed twenty-five per cent of the maximum number of passengers' seats allowed in respect of the vehicle under the terms of the permit.