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State of West Bengal - Section

Section 233 in The West Bengal Motor Vehicles Rules, 1989

233. Limit of seats reserved for female passengers etc. in a Stage Carriage.

(1)The number of seats that may be kept reserved for female passengers in a Stage Carriage shall not exceed twenty-five per cent of the maximum number of passengers' seats allowed in respect of the vehicle under the terms of the permit.
(2)There shall be two seats specially reserved for the blind and/or for the orthopaedically or congenially handicapped persons.