Himachal Pradesh High Court
Sushma Devi vs . Joginder Singh And Others on 26 August, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sushma Devi vs. Joginder Singh and others .
CMPMO No.258 of 2022 26.08.2022 Present Mr. R.L. Chaudhary, Advocate, for the petitioner.
Ms. Vandana Kumari, Advocate for the respondents.
CMPMO No.258 of 2022 & CMP No.8536 of 2022 Ms. Vandana Kumari, Advocate has filed power of attorney on behalf of the respondents. She prays for and is granted two weeks' time to file reply to the application. List thereafter.
(Sandeep Sharma) Judge 26th August, 2022 (shankar) ::: Downloaded on - 26/08/2022 20:08:27 :::CIS