Himachal Pradesh High Court
Sushma Devi vs . Joginder Singh And Others on 14 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sushma Devi vs. Joginder Singh and others .
CMPMO No258 of 2022 14.07.2022 Present Mr. R.L. Chaudhary, Advocate, for the petitioner.
CMPMO No.258 of 2022 & CMP No.8536 of 2022 Learned counsel for the petitioner states that steps for the service of the respondents already stands taken .If it so, Registry to issue notice to the respondents, returnable within a period of four weeks.
(Sandeep Sharma) Judge 14th July, 2022 (shankar) ::: Downloaded on - 14/07/2022 20:05:28 :::CIS