Himachal Pradesh High Court
Bhajna Nand & Ors. vs . State Of H.P. & Ors. on 28 April, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bhajna Nand & Ors. vs. State of H.P. & Ors.
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alongwith connected matters.
CWPOA No. 1187 of 2019 a/w CWPOA Nos. 1341, 254 and 1347 of 2019 28.4.2023 Present: Mr. Surinder Sharma, Advocate, for the petitioners No. 1,3,4,5,7 and 8 in CWPOA No. 1187 of 2019 and for respondent No. 3 in CWPOA No. 254 of 2019.
Mr. Dushyant Dadwal, Advocate, for the petitioner in CWPOA No. 1341 of 2019.
Mr. Karan Singh Parmar, Advocate, for the petitioner in CWPOA No. 254 of 2019 and for respondents No. 3 to 7 in CWPOA No. 1187 of 2019. Mr. Mohinder Zharaick, Additional Advocate General, for the respondents-State in all the petitions.
Mr. Sunil Mohan Goel, Advocate, for respondents No. 16,14,18 to 20 and 25 in CWPOA No. 1187 of 2019 and respondents No. 7,9,11,12 and 18 in CWPOA No. 1341 of 2019.
Ms. Kavita Kajal, Advocate, vice Mr. Atharv Sharma, Advocate, for respondents No. 24 in CWPOA No. 1187 of 2019 and respondent No. 10 in CWPOA No. 1341 of 2019.
At the joint request of learned counsel for the parties, list on 18th May, 2023.
( Satyen Vaidya ) Judge April 28, 2023 (vs) ::: Downloaded on - 28/04/2023 21:01:54 :::CIS