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Himachal Pradesh High Court

Shikha Sharma vs . State Of H.P. & Ors. on 22 March, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Shikha Sharma vs. State of H.P. & Ors.

CWP No. 4626/2021

22.03.2022 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioner.

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Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Additional Advocate General, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur, Deputy Advocates General and Mr. Rajat Chauhan, Law Officer, for the respondents­State.

Learned counsel for the petitioner states that necessary rejoinder is being filed during the course of the day. His statement is taken on record. List for consideration on 19.04.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 22nd March, 2022 (raman) ::: Downloaded on - 23/03/2022 20:11:27 :::CIS