Section 12 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
12. Constitution of Apex Committee.
(1)The Government may, by notification, constitute an Apex Committee with a chairman and such number of members as may be prescribed.(2)The Apex Committee constituted under sub-section (1) may exercise such powers and junctions as may be prescribed so as to lay down the policies and guidelines for implementation of the provisions of this Act.
