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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000

(2)The Apex Committee constituted under sub-section (1) may exercise such powers and junctions as may be prescribed so as to lay down the policies and guidelines for implementation of the provisions of this Act.