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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(3)The.research and extension work undertaken or conducted by or on behalf of the Jawaharlal Nehru Krishi Vishwavidyalaya in the field of agriculture and allied sciences within the areas specified in sub-section (1) shall be coordinated with and integrated into the activities of the University-
(a)with effect from such date or dates as the State Government may, by notification, specify and different dates may be specified for co-ordination and integration;
(b)and in such manner and to such extent as may be determined by the State Government.