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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981

(1)The Cadre Authority shall be constituted as under:
(i) Chairman of the Federation ... Chairman
(ii) Three Chairman of Societies, to be nominated by the Registrar ... Members
(iii) One representative of the Registrar ... Member
(iv) Two nominees of the Government representing the Co-operative and Finance Departments ... Member
(v) One nominee of the Uttar Pradesh Cooperative Federation Ltd., Lucknow ... Member
(vi) One nominee of the Uttar Pradesh Cooperative Bank Ltd., Lucknow ... Member
(vii) One representative of National Cooperative Development Corporation (NCDC) ... Member
(viii) Managing Director of the Federation ... Member-Secretary