Himachal Pradesh High Court
Shiv Dass & Ors. vs . Mathu Ram & Ors. on 20 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shiv Dass & Ors. Vs. Mathu Ram & Ors.
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RSA No. 212/201220.03.2023 Present: Ms. Shruti Sharma, Advocate vice Mr. B.C. Verma, Advocate, for the appellants.
Mr. Rakesh Thakur and Mr. Chaman Goverdhan, Advocates, for respondents No.1 to 5.
CMP No.2302/2023The applicants/respondents have intimated the factum of death of respondent No.2-Sh. Dila Ram. The intimation is noted. Application to stand disposed of.
RSA No. 212/2012Learned vice counsel for the appellants prays for and is granted three weeks time to take consequential steps on account of death of respondent No.2. List thereafter.
Jyotsna Rewal Dua Judge 20th March, 2023 (Rohit) ::: Downloaded on - 20/03/2023 20:35:17 :::CIS