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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(4) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(4)The format of the label shall contain the following:
(i)Name and address of the manufacturer.
(ii)Batch Number, Month and Year of Manufacture
(iii)Net contents
(iv)Proof strength (v) Kind of liquor
(vi)Maximum Retail Price (M.R.P. shall be incorporated in the label after the same is indicated by the Andhra Pradesh Beverages Corporation Limited.)
(vii)Details of manufacturing under sub-lease arrangements.
(viii)Maximum Retail Price (MRP) shall be prominently depicted on a separate band on the top of the label.
(ix)Inscription "Consumption of Liquor is injurious to Health".