Section 16(4)(vi) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

(vi)Maximum Retail Price (M.R.P. shall be incorporated in the label after the same is indicated by the Andhra Pradesh Beverages Corporation Limited.)

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