Section 84 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008
84. Chemicals and chemical exposure .-(1) Technical solutions which prevent harmful chemical exposure to human beings and the environment, and which reduce the need for use of chemicals, shall be chosen by the licensee, the lessee, or as the case may be, the operator.
(2)When choosing, designing and locating facilities for storage, use, recycling and destruction of chemicals, regard shall be taken of-(a)the health and safety of personnel;(b)the corrosion and other forms of disintegration of materials;(c)the fire and explosion hazard; and(d)the pollution risk.
