Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)When choosing, designing and locating facilities for storage, use, recycling and destruction of chemicals, regard shall be taken of-
(a)the health and safety of personnel;
(b)the corrosion and other forms of disintegration of materials;
(c)the fire and explosion hazard; and
(d)the pollution risk.