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State of Uttar Pradesh - Section

Section 15 in The U.P. Forest Department Draftsmen Service Rules, 1980

15. Procedure for direct recruitment.

(1)For the purpose of recruitment there shall be constituted a Selection Committee comprising :
(I)For the Office of Additional Chief Conservator of Forests
(i)Conservator of Forests.
(ii)Two Divisional Forest Officers to be nominated by the Additional Chief Conservator of Forest concerned.
(II)For the Office of the Conservator of Forests
(i)Conservator of Forests concerned;
(ii)Two Divisional Forest Officers of the Circle to be nominated by the Conservator of Forests concerned.
(2)The Selection Committee shall scrutinize the applications and require the eligible candidates to appear at an interview. Due consideration will be given to the marks obtained by the candidate at the Draftsman Certificate of Civil Engineering Diploma Examination.
(3)The Selection Committee shall prepare a list of candidates in order of merit, as disclosed by the marks obtained by them at the interview. If two or more candidates obtain equal marks the Selection Committee shall arrange their names in order of merit on the basis of their general suitability for the post. The number of the names in the list shall be larger (but not larger by more than 25 per cent) than the number of the vacancies.