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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Forest Department Draftsmen Service Rules, 1980

(1)For the purpose of recruitment there shall be constituted a Selection Committee comprising :
(I)For the Office of Additional Chief Conservator of Forests
(i)Conservator of Forests.
(ii)Two Divisional Forest Officers to be nominated by the Additional Chief Conservator of Forest concerned.
(II)For the Office of the Conservator of Forests
(i)Conservator of Forests concerned;
(ii)Two Divisional Forest Officers of the Circle to be nominated by the Conservator of Forests concerned.