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State of Madhya Pradesh - Section

Section 17 in The M.P. Vishwavidyalaya Adhiniyam, 1973

17. Dean of Student's Welfare.

- The Dean of Student's Welfare shall be appointed by the Executive Council on the recommendation of the Kulpati.
(2)The Dean to appoint under sub-section (1) shall be a whole time salaried officer :Provided that the Executive Council may, if it is considered necessary, appoint, on the recommendation of the Kulpati, a teacher, not below the rank of a Reader, to discharge the duties of the Dean of Student's Welfare in addition to his duties as such teacher, and in such a case, the Executive Council may sanction a suitable allowance to be paid to him.
(3)The term and conditions of service and the duties and powers of the Dean of Students' Welfare shall be prescribed by the Statutes.