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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(13) in The Goa, Daman And Diu Land Revenue Code, 1968

(13)[ "Government" means "the Government of Goa" except in respect of sections 161 and 162, in which it means both the Central Government and the Government of Goa] [Substituted by the Goa Land Revenue Code Adaptation of Laws Order 1987.]