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[Cites 0, Cited by 0] [Section 951(20)] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(20)(b) in Bihar Education Code, 1961

(b)This table includes the statistics of State Educational Service, class I and class II or their equivalent and exclude all other Subordinate Educational Services. In the remarks columns against each side-head, the number and designations of the "equivalent" posts included in columns 2 and 3 should be mentioned. Every case of increase or decrease in the number of posts should be explained in foot-note.