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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(20) in Bihar Education Code, 1961

(20)Table XVII - State Educational Service -
(a)This table caters for only that Government personnel which is on State Educational Service. The statistics of class I and class II or equivalent rank officers, who, though doing teaching work in educational institutions, are not on State Educational Service are not to be given here. Thus a Class I Professor in a Medical College who is not on State Educational Service but on State Health Services is not to be shown here.
(b)This table includes the statistics of State Educational Service, class I and class II or their equivalent and exclude all other Subordinate Educational Services. In the remarks columns against each side-head, the number and designations of the "equivalent" posts included in columns 2 and 3 should be mentioned. Every case of increase or decrease in the number of posts should be explained in foot-note.
(c)This table shows the distribution of posts in men's and women's branches and not incumbents.